Himachal Pradesh High Court
Ashok Kumar vs . Hrtc & Another on 5 March, 2022
Bench: Sabina, Satyen Vaidya
Ashok Kumar vs. HRTC & another .
CWP No. 870 of 2022 5.3.2022 Present: Mr. Mehar Chand Thakur, Advocate, for the petitioner.
Mr. Vikas Rajput, Advocate, for the respondents.
Notice. Vikas Rajput, Advocate, accepts reply.
r to notice on behalf the respondents and seeks time to file List again on 31.5.2022.
(Sabina) Judge (Satyen Vaidya) Judge 5th March, 2022 (kck) ::: Downloaded on - 05/03/2022 20:12:36 :::CIS