Section 7(3) in Himachal Pradesh Ex-servicemen Corporation Act, 1979
(3)The Directors referred to in clause (e) of sub-section (1) shall hold office during the pleasure of the Government.] [Sub-sections (2) and (3) subs, (4) and (5) omitted and (6) added vide Act No 16 of 1981 repealed by Act No. 13 of 1984 elective w.e.f. 25-8-1981.]
