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[Cites 0, Cited by 27] [Entire Act]

State of Bihar - Section

Section 8 in Bihar School Examination Board Act, 1952

8. [ Officers of Board. [Substituted by Bihar Act No. 6 of 2011, dated 27.5.2011.]

- The following shall be the officers of the Board, namely:-(i)the Chairman(ii)the Secretary(iii)the Director Academic(iv)the Joint Secretary (Senior Secondary)(v)the Joint Secretary (Secondary)(vi)the Controller of Examination (Senior Secondary)(vii)the Controller of Examination(Secondary)(viii)the Finance Officer, and(ix)Such other officers as may be prescribed by rules made under this Act to be officers of the Board; and
(2)Besides the Chairman and the Secretary, the power and duties of the officers mentioned in sub-section (1) of section-8 shall be decided by the Board with the approval of the administrative department.] [Added by Act 27 of 1976.]