Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9A] [Entire Act]

State of Punjab - Subsection

Section 9A(9) in The Punjabi University Act, 1961

(9)The Vice-Chancellor shall exercise such other powers as may be prescribed by the Statutes and Ordinances.