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State of Bihar - Section

Section 32 in The Bihar Government Estates (Khas-Mahal) Manual, 1953

32. Receipt and expenditure in connection with shops, etc., in kachahari compounds.

- License fee for shops, fees for grazing and sale proceeds of fruits trees in kachahri compounds should be credited to the head XLVI-Miscellaneous- rents, rates and taxes". The cost of construction and repairs of roads and other major improvements in the compounds will be met from the funds at the disposal of the Public Works Department, but any expenditure on petty improvements should be met by District Officers from their annual grant for contract contingencies.
(v)Roadside lands