Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Rajasthan - Subsection Section 21(3) in The Rajasthan Tenancy (Fixation of Ceiling on Land) (Government) Rules, 1963 (3)Name(s) of the district, or districts of the ceiling group or groups, and of the village or villages in which the holding is situated.
