Supreme Court - Daily Orders
Raj Pal Singh vs C.B.I. & Others on 16 October, 2015
Bench: Anil R. Dave, Adarsh Kumar Goel
ITEM NO.18 COURT NO.3 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......../2015
(CC No.18785/2015)
(Arising out of impugned final judgment and order dated 30/05/2015
in CWP No. 2526/2015 passed by the High Court Of Himachal Pradesh
At Shimla)
RAJ PAL SINGH Petitioner(s)
VERSUS
C.B.I. & OTHERS Respondent(s)
(With appln. (s) for c/delay in filing slp)
Date : 16/10/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. Sidharth Luthra,Sr.Adv.
Mr. Hrishikesh Baruah,Adv.
Mr. Arjun Dewan,Adv.
Mr. Nitin Saluja,Adv.
Ms. Anupama,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The learned senior counsel seeks permission to withdraw the petition so as to approach the learned Magistrate who is to hear the closure report. The learned Magistrate shall look into the case objectively while taking final decision after hearing the petitioner.
Permission is granted.
The special leave petition is disposed of as
Signature Not Verified
Digitally signed by withdrawn.
Sarita Purohit
Date: 2015.10.17
14:12:30 IST
Reason:
(Anita Malhotra) (Sneh Bala Mehra)
Court Master Assistant Registrar