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Supreme Court - Daily Orders

Raj Pal Singh vs C.B.I. & Others on 16 October, 2015

Bench: Anil R. Dave, Adarsh Kumar Goel

     ITEM NO.18                                COURT NO.3                      SECTION XIV

                                   S U P R E M E C O U R T O F              I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)......../2015
                                            (CC No.18785/2015)

     (Arising out of impugned final judgment and order dated 30/05/2015
     in CWP No. 2526/2015 passed by the High Court Of Himachal Pradesh
     At Shimla)

     RAJ PAL SINGH                                                              Petitioner(s)

                                                       VERSUS

     C.B.I. & OTHERS                                                            Respondent(s)
     (With appln. (s) for c/delay in filing slp)


     Date : 16/10/2015 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE ANIL R. DAVE
                           HON'BLE MR. JUSTICE ADARSH KUMAR GOEL

     For Petitioner(s)                  Mr.   Sidharth Luthra,Sr.Adv.
                                        Mr.   Hrishikesh Baruah,Adv.
                                        Mr.   Arjun Dewan,Adv.
                                        Mr.   Nitin Saluja,Adv.
                                        Ms.   Anupama,Adv.

     For Respondent(s)


                            UPON hearing the counsel the Court made the following
                                               O R D E R

The learned senior counsel seeks permission to withdraw the petition so as to approach the learned Magistrate who is to hear the closure report. The learned Magistrate shall look into the case objectively while taking final decision after hearing the petitioner.

Permission is granted.

                           The     special    leave    petition     is   disposed       of   as
Signature Not Verified

Digitally signed by   withdrawn.
Sarita Purohit
Date: 2015.10.17
14:12:30 IST
Reason:




                (Anita Malhotra)                                       (Sneh Bala Mehra)
                  Court Master                                        Assistant Registrar