Delhi High Court - Orders
K.N Rao & Anr vs M/S Composite Securities Ltd & Ors on 2 March, 2020
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~62
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RSA 42/2020 & CM APPL. No. 8316/2020
K.N RAO & ANR ..... Appellants
Through: Mr. Vikash Pathak & Mr. Vinayak
Mehrotra, Advs.
versus
M/S COMPOSITE SECURITIES LTD & ORS ..... Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 02.03.2020 List before Regular Bench on 18th March 2020.
ANUP JAIRAM BHAMBHANI, J. MARCH 02, 2020/uj