Supreme Court - Daily Orders
Parbat Rajabhai Ahir vs State Of Gujarat on 18 November, 2016
Bench: Pinaki Chandra Ghose, Uday Umesh Lalit
ITEM NO.57 COURT NO.6 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No. 8627/2015
(Arising out of impugned final judgment and order dated
01/07/2014 in CRLAP No. 1690/2009 passed by the High Court Of
Gujarat At Ahmedabad)
PARBAT RAJABHAI AHIR Petitioner(s)
VERSUS
STATE OF GUJARAT Respondent(s)
(with interim relief and office report)
Date : 18/11/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Vijay Kumar, Adv. [SCLSC]
For Respondent(s) Mr. D.N. Ray, Adv.
Ms. Hemantika Wahi, AOR
Ms. Puja Singh, Adv.
Ms. Aagam Kaur, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List in the second week of January, 2017.
(R. NATARAJAN) (SNEH LATA SHARMA)
Court Master Court Master
Signature Not Verified
Digitally signed by
R.NATARAJAN
Date: 2016.11.19
12:40:33 IST
Reason: