Section 73(1)(e) in The U.P. Water Supply and Sewerage Act, 1975

[Cites 0, Cited by 0] [Section 73(1)] [Section 73] [Entire Act]

State of Uttar Pradesh - Subsection

Section 73(1)(e) in The U.P. Water Supply and Sewerage Act, 1975

(e)bathe in, at or upon any waterworks, or wash or throw or cause to enter therein any animal or throw any rubbish, dirt or filth into any waterworks, or clean therein any cloth, wool or leather or the skin of any animal, or cause water of any sink, or drain or any steam engine or boiler or any other polluted water to turn or be brought into any waterworks, or do any other act whereby the water in any waterworks, is fouled or likely to be fouled.

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State of Uttar Pradesh - Subsection

Section 73(1)(e) in The U.P. Water Supply and Sewerage Act, 1975