Section 40(1)(a) in Gujarat Gas (Regulation of Transmission, Supply and Distribution) Act, 2001

[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Gujarat - Subsection

Section 40(1)(a) in Gujarat Gas (Regulation of Transmission, Supply and Distribution) Act, 2001

(a)lay down-

(i)such standards of overall performance in connection with transmission and distribution as in its opinion is necessary for a specified company or, as the case may be, a licensee to achieve,

(ii)such standards in connection with efficient use of gas by consumers as in its opinion are necessary,

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State of Gujarat - Subsection

Section 40(1)(a) in Gujarat Gas (Regulation of Transmission, Supply and Distribution) Act, 2001