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P. Sahadevan vs M.D Inditrade Capital Limited on 4 February, 2015

     ITEM NO.70                          REGISTRAR COURT. 2                 SECTION XVII

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                         BEFORE THE REGISTRAR M K HANJURA

     Petition(s) for Special Leave to Appeal (C)                   No(s).   8655/2014

     P. SAHADEVAN & ANR                                                  Petitioner(s)

                                                     VERSUS

     M.D JRG SECURITIES LTD & ORS                                        Respondent(s)

     (with office report)

     WITH
     SLP(C) No. 15670/2014
     SLP(C) No. 16127/2014
     SLP(C) No. 17110/2014
     (With Office Report)


     Date : 04/02/2015 This petition was called on for hearing today.


     For Petitioner(s)                   Ms.Yagamaya.M.G.
                                         Ms. Usha Nandini. V,Adv.

                                         Ms. B. Vijayalakshmi Menon,Adv.

     For Respondent(s)                   Ms.Neha Yadav,adv.
                                         Ms. B. Vijayalakshmi Menon,Adv.
                                         Mr.K.Maruthi Rao,adv.
                                         Ms.Anjani Aiyangari,adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Ld.counsel for the respondents seeks and is given four weeks time as last chance to file the counter affidavit.

List again on 13.04.2015.

…........2 ITEM NO.70 -2- SLP(C)Nos.15670, 16127 & 17110/2014 The office report indicates that the matters have already been directed to be listed before the Hon'ble Court. Therefore, no further orders are required to be passed in them.

(M K HANJURA) Registrar SB