Section 85(3)(b) in The Semiconductor Integrated Circuits Layout-Design Rules, 2001

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Union of India - Subsection

Section 85(3)(b) in The Semiconductor Integrated Circuits Layout-Design Rules, 2001

(b)in any country or place outside India-before a diplomatic or counsellor officer, within the meaning of the Diplomatic and Counsellor Officers (Oath and Fees) Act, 1948, of such country, or place or before the Notary Public, or before a Judge or Magistrate, of the country or place.

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Union of India - Subsection

Section 85(3)(b) in The Semiconductor Integrated Circuits Layout-Design Rules, 2001