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State of Uttar Pradesh - Section

Section 23 in The U.P. State Universities (Centralised) Service Rules, 1975

23. Confirmation

. - A probationer shall be confirmed in his appointment at the end of the period of probation or the extended period of probation, as the case may be, if his work and conduct are satisfactory and his integrity is certified by the Vice-Chancellor of the University in which he has, during the period of probation, worked.