Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 19] [Entire Act] Union of India - Section Section 26 in The Payment Of Bonus Act, 1965 26. Maintenance of registers, records, etc.— Every employer shall prepare and maintain such registers, records and other documents in such form and in such manner as may be prescribed.
