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[Cites 0, Cited by 0] [Section 167] [Entire Act]

State of Madhya Pradesh - Subsection

Section 167(1) in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

(1)The account of each subscriber shall be closed :