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State of Rajasthan - Section

Section 63 in Rajasthan Land Revenue (Land Records) Rules, 1957

63. Knowledge of Patwari in survey.

- All Patwaris must keep up their knowledge of survey. If any Patwari is reported to be deficient in that knowledge by the Inspector or any other officer not below the rank of a Tehsildar, he may be required to pass a test in the subject after being allowed such period of grace as the Collector thinks fit.Khasra