Punjab-Haryana High Court
National Insurance Company Limited vs Meera Devi And Others on 21 October, 2013
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
FAO No. 247 of 2012 (O&M).
Date of Decision: 21.10.2013.
National Insurance Company Limited
.... Appellant
Versus
Meera Devi and others .... Respondents
CORAM: HON'BLE MR. JUSTICE NAWAB SINGH Present: Mr. Ashwani Talwar, Advocate, for the insurance company.
Mr. Madan Sandhu, Advocate, for the claimants.
Mr. Digvijay Nagpal, Advocate for Mr. C.M. Munjal, Advocate, for respondents No.3 & 4. NAWAB SINGH.J (ORAL) For orders, see FAO No.246 of 2012 titled National Insurance Company Limited vs. Narinderjit Kaur and others st decided by order of even date (October 21 , 2013).
21.10.2013. (NAWAB SINGH) SN JUDGE Sanjay 2013.10.23 11:35 I attest to the accuracy and integrity of this document Punjab and Haryana High Court