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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(2)(iv) in The Rajasthan Urban Improvement Trust (Disposal of Urban Land) Rules, 1974

(iv)20% of the items (i), (ii) and (iii) to cover maintenance costs for a period upto five years.