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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(3)(f) in West Bengal Scheduled Castes Advisory Council Act, 2017

(f)has, in the opinion of the State Government, so abused the position of Chairperson, Vice-Chairperson or member as to render that person's continuance in office detrimental to the public interest: