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[Cites 0, Cited by 4] [Entire Act]

State of Tamilnadu - Section

Section 161 in Tamil Nadu District Municipalities Act, 1920

161. Prohibition against throwing rubbish or filth into drains.

- No person shall put or cause to be put any rubbish or filth into any public drain not intended for rubbish or filth or into any drain communicating with any such public drain.