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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(e) in The Tamil Nadu Bhoodan Yagna Act, 1958

(e)all questions at a meeting shall be decided by a majority of the members present and voting at the meeting and, in every case of equality of votes, the person presiding shall have and exercise a second or casting vote;