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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Bombay Presidency - Subsection

Section 2(1)(c) in The Bombay Nursing Council (Reorganisation) Order, 1962.

(c)"Bombay area of the State of Gujarat" shall have the same meaning as is assigned to it in the Bombay General Clauses Act, 1904 (Bombay Act 1 of 1904) in its application to the State of Gujarat: