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State of Karnataka - Section

Section 11 in Karnataka Nurses, Midwives and Health Visitors Act, 1961

11. Elections to be held by distributive system of voting.

- All elections under this Act shall be held according to the distributive system of voting.Explanation. - Distributive system of voting means a system of voting in which every voter shall be entitled to give as many votes as there are seats to be filled:Provided that no voter shall give more than one vote to any one candidate:Provided further that no voting paper shall be deemed to be valid unless the voter has recorded all the votes which he is entitled to give.