Calcutta High Court
Texmaco Rail And Engineering Ltd vs Titagarh Wagnos Ltd on 1 May, 2024
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
Mentioning
ORDER SHEET
IA NO: GA/1/2023
WITH
EC/376/2022
In
AP/771/2022
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
(Commercial Division)
TEXMACO RAIL AND ENGINEERING LTD.
VS
TITAGARH WAGNOS LTD.
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 1st May, 2024.
Appearance:
Mr. Shounak Mukopadhyay, Adv.
Ms. Iram Hassan, Adv.
Mr. Sanket Sarawgi, Adv.
...for the award-holder
The Court: In view of the urgency pleaded on behalf of the award-holder,
the matter is treated as on the Day's List.
The time to furnish the bank guarantee in terms of the order dated 2nd
March, 2023 stands extended till 2nd May, 2024.
Despite notice, the respondents remain unrepresented.
(RAVI KRISHAN KAPUR, J.) kc/R.Bhar