Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Puducherry - Subsection Section 16(1) in The Puducherry Gaming Act, 1965 (1)Any law in force in Puducherry or any area thereof corresponding to the provisions of this Act shall stand repealed as from the coming into force of this Act.
