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State of Tripura - Section

Section 82 in Tripura Excise Rules, 1962

82. Accounts to be maintained by contractors, etc.

- The contractor, distiller or licensee of a warehouse shall keep regular accounts in the warehouse showing the quantity and strength of spirits received in, issued from, and remaining in the warehouse. Such account shall be open at all times to the inspection of the officer-in-charge and of all superior Excise Officers.General Provisions Relating to Distilleries and Warehouses