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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Maharashtra - Subsection

Section 10(3) in Maharashtra Homoeopathic Practitioners' Act, 1960

(3)All questions at a meeting of the [Council] [This word was substituted for the word 'Board' by Maharashtra 16 of 1988, Section 12(c).] shall be decided by the votes of the majority of the members present and voting at the meeting.