Kerala High Court
Kaprat Family Trust vs Union Of India Represented By Its ... on 1 August, 2023
Author: P Gopinath
Bench: P Gopinath
WP(C) No.23901/2023 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
Tuesday, the 1st day of August 2023 / 10th Sravana, 1945
WP(C) NO. 23901 OF 2023(K)
PETITIONERS:
1. KAPRAT FAMILY TRUST, PAN NO: AAETK6492J, REPRESENTED BY ITS TRUSTEE
VIJAYABHANU KAPRAT, AGED 63 YEARS, S/O. LATE MOORKATH DAMODARAN
NAIR, RESIDING AT KAPRAT (H), VENNIYUR P.O, MALAPURAM DISTRICT - 676
508.
2. VIJAYABHANU KAPRAT, AGED 63 YEARS, S/O. LATE MOORKATH DAMODARAN
NAIR, RESIDING AT KAPRAT (H), VENNIYUR P.O, MALAPURAM DISTRICT - 676
508.
RESPONDENTS:
1. UNION OF INDIA, REPRESENTED BY ITS SECRETARY MINISTRY OF ROAD
TRANSPORT AND HIGHWAYS, TRANSPORT BHAVAN 1, PARLIAMENT STREET, NEW
DELHI - 110 001.
2. DEPUTY COLLECTOR, LAND ACQUISITION (NH)& COMPETENT AUTHORITY,
VALAKULAM P.O, MALAPURAM DISTRICT - 676 508.
3. PROJECT DIRECTOR, NATIONAL HIGHWAY AUTHORITY OF INDIA, SEC 10
DWARKA, NEW DELHI - 110 075.
4. HUSNI MUBARAK, S/O. ASAN, CHALIL HOUSE, PATTARKADAVU, VENNIYUR P.O,
MALAPURAM DISTRICT - 676 508.
5. MUHAMMED MUNEER, S/O. MOIDEEN HAJI, NANNAMBRA P.O, MALAPURAM
DISTRICT - 676 320.
6. AYOOB, S/O. MUHAMMED ARANGATH, ARAGATH HOUSE, KAKKAD P.O., MALAPURAM
DISTRICT - 676 306.
7. RASIYA, W/O. MUHAMMED MUSTHAFA, PARAPURATH (H), MELEKIZHISSERY P.O,
MALAPURAM DISTRICT - 676 503.
8. SMT. ABIDATH, S/O. SIYARUL HAK, MATHILAKATH, PATTIKKAD P O,
MALAPURAM DISTRICT - 679 325.
9. RASIYA, D/O. MOIDEEN, PARAPPURATH HOUSE, KUZHIMANNA PO, MALAPURAM
DISTRICT - 673 641.
10. ABDUL BASHEER, S/O. KUNHIMUHAMMAD, CHENAKKAL HOUSE, VENNIYUR P O,
MALAPURAM DISTRICT - 676 508.
11. PATHUMMA, W/O. BEERANKUTTY KARAT, CHULLIPPARA P.O, VENNIYUR,
MALAPURAM DISTRICT - 676 508.
12. SAITHALAVI KARAT, S/O. BEERAN KUTTY HAJI, KARAT HOUSE, VALAKKULAM P
O, MALAPURAM DISTRICT - 676 508.
13. ALAVIKUTTY, S/O. USMAN KUTTY HAJI, KURUKKAN HOUSE, VALIYORA P O,
MALAPURAM DISTRICT - 676 304.
14. KODAPPANA MOIDEENKUTTY, S/O. KUNHIDRU, KODAPPANA (H), VENNIYUR P. O,
MALAPURAM DISTRICT - 676 508.
15. MAMMUDU, S/O. KUNHEEN HAJI, MUNDATHOD (H), OMACHAPUZHA P.O,
MALAPURAM DISTRICT - 676 320.
16. SALEEM, S/O. KUNHIMUHAMMAD THARAYEANGADAN, THAREGAN HOUSE, VENNIYUR
P O, MALAPURAM DISTRICT - 676 508.
WP(C) No.23901/2023 2/3
17. MUHAMMED, S/O. KUNHEENHAJI, MUNDATHOTT (H), OMACHAPUZHA P.O,
MALAPURAM DISTRICT - 676 320.
18. SMT. KATHIYUMMA ELANTHI, W/O. BEERAN HAJI, ILLIKKAL HOUSE, KURUKA P
O, MALAPURAM DISTRICT - 676 551.
19. SRI. MUHAMMAD KUTTY, S/O. POCKER HAJI, ELATHIL HOUSE, VENNIYUR P.O,
MALAPURAM DISTRICT - 676 508.
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to stay all further proceedings pursuant to Exts P5 - P20
orders/proceedings, pending disposal of the above writ petition
This petition coming on for admission upon perusing the petition and
the affidavit filed in support of WP(C) and upon hearing the arguments of
M/S. SAIBY JOSE KIDANGOOR, BENNY ANTONY PAREL, PARVATHY VIJAYAN, S.SIBHA,
ANOOP SEBASTIAN, PRAMITHA AUGUSTINE, IRINE MATHEW, ADITHYA KIRAN V.E,
ANJALI NAIR, NAAIL FATHIMA ABDULLA A., SWATHY SUDHIR & ADRISYA S.,
Advocates for the petitioners, GOVERNMENT PLEADER for respondent 2 and of
DEPUTY SOLICITOR GENERAL OF INDIA for respondent 1 & 3, the court passed
the following:
ORDER
Admit.
Learned Government Pleader takes notice for the 2nd respondent.
learned Deputy Solicitor General of India takes notice for respondents 1 and 3. Issue notice by speed post to respondents 4 to 19.
There will be an interim order directing that amounts payable in terms of Exts.P5 to P20 award shall not be disbursed without obtaining further orders from this Court.
Sd/- GOPINATH P., JUDGE
01-08-2023 /True Copy/ Assistant Registrar
WP(C) No.23901/2023 3/3
APPENDIX OF WP(C) 23901/2023
Exhibit P5 TRUE COPY OF THE PROCEEDINGS/ORDER OF THE 2ND
RESPONDENT NO D.5299/ 2021/ TGI/1281 DATED 21.01.2023 Exhibit P6 TRUE COPY OF THE PROCEEDINGS/ORDER OF THE 2ND RESPONDENT NO D.4760/ 2021/ TGI/1284 DATED 21.01.2023 Exhibit P7 TRUE COPY OF THE PROCEEDINGS/ORDER OF THE 2ND RESPONDENT NO. 6285/2021/ TGI/1289 DATED 21.01.2023 Exhibit P8 TRUE COPY OF THE PROCEEDINGS/ORDER OF THE 2ND RESPONDENT NO. D. 5246/ 2021/TGI/1291 DATED 21.01.2023 Exhibit P9 TRUE COPY OF THE PROCEEDINGS/ORDER OF THE 2ND RESPONDENT NO. D.5048/2021/TGI/1297 DATED 21.01.2023 Exhibit P10 TRUE COPY OF THE PROCEEDINGS/ORDER OF THE 2ND RESPONDENT NO D.4761/2021/TGI/1931 DATED 21.01.2023 Exhibit P11 TRUE COPY OF THE PROCEEDINGS/ORDER OF THE 2ND RESPONDENT NO. D.6277/ 2021/TGI/1361 DATED 21.01.2023 Exhibit P12 TRUE COPY OF THE PROCEEDINGS/ORDER OF THE 2ND RESPONDENT NO. D.3951/2021/ TGI/1294 DATED 21.01.2023 Exhibit P13 TRUE COPY OF THE PROCEEDINGS/ORDER OF THE 2ND RESPONDENT NO. D.3952/2021/TGI/1298 DATED 21.01.2023 Exhibit P14 TRUE COPY OF THE PROCEEDINGS/ORDER OF THE 2ND RESPONDENT NO D.1584/ 2021/TGI/1301 DATED 21.01.2023 Exhibit P15 TRUE COPY OF THE PROCEEDINGS/ORDER OF THE 2ND RESPONDENT NO D.5899/2021/ TGI/1305 DATED 21.01.2023 Exhibit P16 TRUE COPY OF THE PROCEEDINGS/ORDER OF THE 2ND RESPONDENT NO D.5095/2021/TGI/1177 DATED 18.01.2023 Exhibit P17 TRUE COPY OF THE PROCEEDINGS/ORDER OF THE 2ND RESPONDENT NO D.5044/2021/ TGI/1178 DATED 18.01.2023 Exhibit P18 TRUE COPY OF THE PROCEEDINGS/ORDER OF THE 2ND RESPONDENT NO D.5036/ 2021/TGI/1179 DATED 18.01.2023 Exhibit P19 TRUE COPY OF THE PROCEEDINGS/ORDER OF THE 2ND RESPONDENT NO D.5046/ 2021/ TGI/1180 DATED 18.01.2023 Exhibit P20 TRUE COPY OF THE PROCEEDINGS/ORDER OF THE 2ND RESPONDENT NO D.5028/2021/TGI/1181 DATED 18.01.2023