Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 94] [Entire Act] State of Rajasthan - Subsection Section 94(b) in The Rajasthan Waqf Board (Election of Members) Rules, 1999 (b)that any corrupt practice was committed by a candidate or by any other person with the consent or connivance of the candidate; or
