Section 110(2)(xiv) in The U.P. Panchayat Raj Act, 1947
(xiv)the establishment, administration and control of libraries, reading rooms, dispensaries entrusted to a joint committee, the construction and repairs of buildings connected therewith and the supply of medicine and medical assistance to the poor inhabitants of the [Panchayat-area] [Substituted by U.P. Act No. 9 of 1994.];