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[Cites 0, Cited by 0] [Section 204(1)] [Section 204] [Entire Act]

State of Himachal Pradesh - Subsection

Section 204(1)(h) in The Himachal Pradesh Municipal Corporation Act, 1994

(h)the materials and method of construction to be used for godowns intended for the storage of food grains in excess of twenty five quintals, in order to render them rat proof ;