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Delhi High Court - Orders

Lionbridge Technologies Llc vs Deputy Commissioner Of Income Tax, ... on 18 September, 2023

Author: Rajiv Shakdher

Bench: Rajiv Shakdher

                                    $~52 & 54
                                    *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +     W.P.(C) 3403/2023
                                          LIONBRIDGE TECHNOLOGIES LLC                       ..... Petitioner
                                                            Through:   Ms Ishita Farsaiya, Adv.
                                                            versus
                                          DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL
                                          TAXATION, CIRCLE 2 (2) (1) NEW DELHI & ANR. ..... Respondents
                                                            Through:   Mr Shubendu Bhattacharya, Adv.
                                    +     W.P.(C) 8192/2023
                                          LIONBRIDGE TECHNOLOGIES LLC.                              ..... Petitioner
                                                            Through:   Ms Ishita Farsaiya, Adv.
                                                            versus
                                          DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL
                                          TAXATION, CIRCLE 2(2)(1), NEW DELHI & ANR. ..... Respondents
                                                            Through:   Mr Shubendu Bhattacharya, Adv.
                                          CORAM:
                                          HON'BLE MR. JUSTICE RAJIV SHAKDHER
                                          HON'BLE MR. JUSTICE GIRISH KATHPALIA
                                                            ORDER

% 18.09.2023 [Physical Hearing/Hybrid Hearing (as per request)] CM APPL.48216/2023 in W.P.(C) 3403/2023 CM APPL.48173/2023 in W.P.(C) 8192/2023

1. These are applications for early hearing moved on behalf of petitioner.

2. Given the position of the board, date cannot be advanced.

3. Accordingly, above-captioned applications are closed.

RAJIV SHAKDHER, J GIRISH KATHPALIA, J SEPTEMBER 18, 2023/RY Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/09/2023 at 21:08:59