Delhi High Court - Orders
Lionbridge Technologies Llc vs Deputy Commissioner Of Income Tax, ... on 18 September, 2023
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~52 & 54
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3403/2023
LIONBRIDGE TECHNOLOGIES LLC ..... Petitioner
Through: Ms Ishita Farsaiya, Adv.
versus
DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL
TAXATION, CIRCLE 2 (2) (1) NEW DELHI & ANR. ..... Respondents
Through: Mr Shubendu Bhattacharya, Adv.
+ W.P.(C) 8192/2023
LIONBRIDGE TECHNOLOGIES LLC. ..... Petitioner
Through: Ms Ishita Farsaiya, Adv.
versus
DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL
TAXATION, CIRCLE 2(2)(1), NEW DELHI & ANR. ..... Respondents
Through: Mr Shubendu Bhattacharya, Adv.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 18.09.2023 [Physical Hearing/Hybrid Hearing (as per request)] CM APPL.48216/2023 in W.P.(C) 3403/2023 CM APPL.48173/2023 in W.P.(C) 8192/2023
1. These are applications for early hearing moved on behalf of petitioner.
2. Given the position of the board, date cannot be advanced.
3. Accordingly, above-captioned applications are closed.
RAJIV SHAKDHER, J GIRISH KATHPALIA, J SEPTEMBER 18, 2023/RY Click here to check corrigendum, if any This is a digitally signed order.
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