Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Uttar Pradesh - Subsection Section 18(6) in The U.P. Pravidhik Shiksha Adhiniyam, 1962 (6)A committee appointed under this Act may constitute subcommittees for such purposes as may be prescribed by regulations, and for such period as it may think fit.
