Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act] State of Meghalaya - Subsection Section 9(2)(h) in Khasi Hills Autonomous District (Khasi Social Custom of Lineage) Act, 1997 (h)Whether the applicant and/or the applicant's parents or any of them had ever acquired the citizenship or nationality of any foreign country;