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[Cites 0, Cited by 0] [Section 137] [Entire Act]

NCT Delhi - Subsection

Section 137(1) in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988

(1)The drainage of the land round the jail should receive careful attention and all low ground be filled up with clean earth High crops or shrubs, should not be grown within 46 metres of the jail walls.