Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 79] [Entire Act]

NCT Delhi - Subsection

Section 79(2) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

(2)Nothing sub-section (1) shall apply to the retail sale by an agriculturist of his own produce.