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State of Maharashtra - Section

Section 35B in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

35B. Application of certain other rules relating to list of voters nomination papers, election procedure of the elections to Bombay Agricultural Produce Market Committee.

- Save as otherwise provided in these rules, the provisions of rules 36 to 39, 41 to 82, 83(1) and 84 to 90 shall apply mutatis mutandis to the elections of members of the Bombay Agricultural Produce Market Committee.