Supreme Court - Daily Orders
Ram Bilas vs Punjab State Civil Supplies ... on 24 July, 2018
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.1001 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(Crl.) No. 363/2018 in SLP(Crl) No. 2347/2018
RAM BILAS Petitioner(s)
VERSUS
PUNJAB STATE CIVIL SUPPLIES CORPORATION
LTD. & ANR. Respondent(s)
Date : 24-07-2018 This petition was circulated today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
By Circulation
UPON perusing the papers the Court made the following
O R D E R
The Review Petition is dismissed.
[ Charanjeet Kaur ] [ Indu Kumari Pokhriyal ] A.R.-cum-P.S. Asstt. Registrar [ Signed order is placed on the file ] Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2018.07.24 17:02:41 IST Reason: IN THE SUPREME COURT OF INDIA INHERENT JURISDICTION REVIEW PETITION (CRIMINAL) NO. 363 OF 2018 IN SPECIAL LEAVE PETITION (CRIMINAL) NO. 2347 OF 2018 RAM BILAS PETITIONER(S) VERSUS PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD & ANR. RESPONDENT(S) O R D E R This Review Petition is directed against order dated 26.03.2018 whereby the special leave petition was dismissed.
We have carefully gone through the Review Petition and the connected papers filed therewith. We do not find any ground, whatsoever, to entertain the same. The Review Petition is, accordingly, dismissed.
...................J. [ S.A. BOBDE ] ....................J. [ L. NAGESWARA RAO ] NEW DELHI, JULY 24, 2018.