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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Punjab - Subsection

Section 22(2) in The Punjab School Education Board Employees (Conduct) Regulations, 1978

(2)Every employee, who is in the services of the Board on the date of commencement of these regulations, shall submit a return under this sub- regulation on or before such date as may be specified by the Secretary after such commencement.