Madhya Pradesh High Court
Sangeeta Badge vs The State Of Madhya Pradesh on 23 July, 2024
1 CRA-14629-2023 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 14629 of 2023 (SANGEETA BADGE Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 23-07-2024 Shri Nitin Shukla - Advocate for the appellant.
Learned counsel for appellant seeks and is granted one week's time to cure the default, failing which this appeal shall automatically stand dismissed without further reference to the Court.
(PRAMOD KUMAR AGRAWAL) JUDGE Sateesh Signature Not Verified Signed by: SATEESH KUMAR SEN Signing time: 7/29/2024 10:45:05 AM