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Union of India - Section

Section 13 in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Solar PV Grid Interactive System based on Net Metering) Regulations, 2019" (hereinafter referred to as "Net Metering Regulations, 2019")

13. Late Payment Surcharge.

- In case the payment by the Distribution Licensee under Regulation 11.3 above is delayed beyond 31st of May of that year, a Late Payment Surcharge at the rate of 1.25% per month from the delay beyond 31st May shall be levied on the Distribution Licensee.