Supreme Court - Daily Orders
M/S Himachal Emta Power Limited vs Union Of India on 16 July, 2021
Bench: Rohinton Fali Nariman, B.R. Gavai
ITEM NO.801 Court 2 (Video Conferencing) SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 33919-
33920/2018
(Arising out of impugned final judgment and order dated 12-12-2018
in LPA No. 588/2018 12-12-2018 in CM No. 43328/2018 passed by the
High Court Of Delhi At New Delhi)
M/S HIMACHAL EMTA POWER LIMITED Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
Date : 16-07-2021 These petitions were mentioned today.
CORAM : HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Ms. Rooh-e-hina Dua, AOR (Mentioned by)
For Respondent(s) Mr. Mukesh Kumar Maroria, AOR
UPON being mentioned by counsel the Court made the following
O R D E R
List the matter in the month of October, 2021.
(JAYANT KUMAR ARORA) (NISHA TRIPATHI)
COURT MASTER BRANCH OFFICER
Signature Not Verified
Digitally signed by
Jayant Kumar Arora
Date: 2021.07.16
16:24:43 IST
Reason: