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State of Uttar Pradesh - Section

Section 767 in Rules under the United Provinces Excise Act, 1910

767. Produce of distillation.

- The produce of a single distillation should | not exceed the quantity that can be held in a single receiver, nor shall such produce consist of the distillate of the contents of a large number of complete wash back than has been run into the still for a longer period than seventy two hours.