Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(o) in The U.P. Rice and Paddy (Levy and Regulation of Trade) Order, 1985

(o)"Specifications" means the specifications prescribed for" paddy and rice and notified by the State Government from time to time;