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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(2) in Jammu and Kashmir Accountability Commission Rules, 2005

(2)The interpreter shall take oath in the following form:I do hereby swear in the name of God /Solemnly affirm ______ that I will tell and explain all question put to and evidence given by witnesses and translate correctly and accurately all documents given to me for translation.