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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Kerala - Subsection

Section 28(2)(iii) in Kerala Recognition of Trade Unions Rules, 2011

(iii)if the mark indicating the vote thereon is placed in such a manner as to make it doubtful to which Trade Union the vote has been cast; or , -