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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(5) in Punjab State Legal Services Authorities Rules, 1996

(5)If any person, after having agreed to serve on a panel neglects or does not discharge the duties properly, the Authority or the Committee may delete his name from the panel and may also disassociate him forthwith from the legal service being provided by him.