Section 49(2)(b) in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 2003

[Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act]

(b)The functions which the Director has been empowered under section 47 and 48 of the Act and the highlights of the performance in this regard.

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