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[Cites 0, Cited by 8] [Section 9(1)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(1)(d) in The Tamil Nadu Co-Operative Societies Act, 1983

(d)the area of operation of the proposed society does not overlap the area of operation of another registered society of the same class or category save as permitted by the Registrar; and